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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(a) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(a)"Commission" means the Rajasthan Public Service Commission;
(aa)"Equivalent post" means a post involving duties of a similar nature to that of a post in the Service and carrying identical time scale of pay;