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State of Rajasthan - Section

Section 31AA in The Rajasthan Accounts Service Rules, 1954

31AA. Appointments of retired officer to cadre posts.

- A vacant post in the cadre of the Service may be filled temporarily by Government by appointing thereto a retired member of the Service or a retired Assistant Accounts Officer of the Indian Audit Department reemployed for a fixed period provided that no such appointment shall be continued beyond a period of two years or six months respectively without the concurrence of the Commission.