Punjab-Haryana High Court
Arun vs State Of Punjab on 7 August, 2020
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-19678-2020(O&M)
Date of decision:07.08.2020
Arun
.......Petitioner
Versus
State of Punjab
......Respondent
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr.Ankur Bansal, Advocate for the petitioner
Mr. V.G.Jauhar, Sr. DAG, Punjab
Mr. J.S.Lalli, Advocate for the complainant
ANIL KSHETARPAL, J. (ORAL)
For orders see detailed order passed in CRM-M-19270-2020 titled as 'Kunal vs. State of Punjab' of the even date.
07.08.2020 (ANIL KSHETARPAL)
rekha JUDGE
Whether speaking/reasoned Yes / No
Whether Reportable Yes / No
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