Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(a) in The Railway Protection Force Rules, 1987 (a)[Height - 165 cms.] [ Substituted by G.S.R. 574, dated 7-11-1994 (w.e.f. 19-11-1994).]
