Madras High Court
C.Chandra Kumar vs The Border Roads Organisation on 7 September, 2016
Author: R.Subbiah
Bench: R.Subbiah
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 07.09.2016
CORAM
THE HONOURABLE MR. JUSTICE R.SUBBIAH
Writ Petition No.25927 of 2004
and W.P.M.P.No.31500 of 2004
C.Chandra Kumar ... Petitioner
vs.
1. The Border Roads Organisation,
rep. by the Director-General,
Seema Sadak Bhavan,
Ring Road, Delhi Cantonement,
New Delhi-110010
2.The Commander,
25,Border Roads Task Force(BRTF),
Border Road Organisation,
C/o.99, Army Postal Office(APO),
Lamphelpet, Imphal,
Manipur State
3. The Officer Commanding,
83, Road Construction Company,
General Reserve Engineer Force(GREF),
Border Road Organisation,
C/o.99, Army Postal Office(APO),
Loney, Manipur State.
4.Border Road Development Board(BRDB),
rep.by its Secretary,
'B' Wing, 4th Floor, Sena Bhavan,
New Delhi-110 011
5.The Indian Institute of Technology,
Madras, rep.by its Registrar,
Sardar Patel Road,
Chennai-600 036 ... Respondents
Writ petition has been filed under Article 226 of the Constitution of India, praying for a Writ of certiorarified mandamus to call for the entire records relating to the proceedings in letter No.CF/173517H/CCK/285/E1, dated 19.8.2004, on the file of the 3rd respondent and quash the same and direct the respondents 1 to 4 to grant study leave to the petitioner to complete M.Tech programme conducted by the 5th respondent and allow this writ petition with cost.
For Petitioner : Mr.M.Sathyanarayanan
ORDER
The petitioner has come up with the present writ petition, challenging the order of the third respondent dated 19.8.2004 and consequently, to direct the respondents 1 to 4 to grant study leave to him to complete M.Tech programme conducted by the 5th respondent and allow this writ petition with cost.
2. The present writ petition has been filed in the year 2004 seeking a direction to the respondents 1 to 4 to grant study leave to the petitioner to complete M.Tech programme conducted by the 5th respondent. Now, 12 years have lapsed from the date of filing of the writ petition. Hence, I am of the opinion, nothing survives in this writ petition. Hence, the writ petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petition is closed.
07.09.2016 Index:Yes/No sbi To
1. The Director-General, The Border Roads Organisation, Seema Sadak Bhavan, Ring Road, Delhi Cantonement, New Delhi-110010
2.The Commander, 25,Border Roads Task Force(BRTF), Border Road Organisation, C/o.99, Army Postal Office(APO), Lamphelpet, Imphal, Manipur State
3. The Officer Commanding, 83, Road Construction Company, General Reserve Engineer Force(GREF), Border Road Organisation, C/o.99, Army Postal Office(APO), Loney, Manipur State.
R.SUBBIAH, J sbi
4.The Secretary, Border Road Development Board(BRDB), 'B' Wing, 4th Floor, Sena Bhavan, New Delhi-110 011
5.The Registrar, Indian Institute of Technology, Madras, Sardar Patel Road, Chennai-600 036 W.P.No.25927 of 2004 DATED: 7.9.2016