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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(2)(ai) in The Calcutta Improvement Act, 1911

(ai)[ prescribing the qualifications, the period of service, the age of superannuation and other conditions of service of the officers and servants of the Tribunal] [Word substituted and clause (ai) inserted by W. B. Act 32 of 1955.];