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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(1)The Authority shall perform authentication of the UNICORE number of a core entity submitted by any requester, in relation to its core data, subject to such conditions and on payment of such fees and in such manner as may be specified by regulations.