Bombay High Court
Shri. Vijay Shripad Kulkarni And Ors vs The State Of Maharashtra Through The ... on 24 September, 2021
Author: Abhay Ahuja
Bench: R.D. Dhanuka, Abhay Ahuja
1 14.WP 3173-01 and Ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3173 OF 2001
Sanjay Madhukar Ranade and Ors. ... Petitioners
Vs.
The State of Maharashtra and Ors. ... Respondents
WITH
WRIT PETITION NO. 1680 OF 2015
Shree. Prakash Dhondiba Bhaskar And Ors. ...Petitioners
Vs
The State Of Maharashtra
Through The Secretary, Higher
And Technical Education And Empl.dept.and ors ...Respondent(s)
WITH
Writ Petition NO. 9590 OF 2015
Mr. Ramesh Balmohanrao Salunke And Ors ...Petitioner(s)
Versus
The State Of Maharashtra
Through The Secretary And Ors ...Respondent(s)
WITH
Writ Petition NO. 1797 OF 2013
Shri. Dilip Ramchandra Ghate And Anr ...Petitioner(s)
Versus
The State Of Maharashtra,
Through Secretary, Dept Of Higher
Technical Education And Ors ...Respondent(s)
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WITH
Writ Petition(ST) NO. 4825 OF 2020
Bhimrao Pandurang Gaikwad And Ors ...Petitioner(s)
Versus
The State Of Maharashtra
Through Secretary Higher Technical
Education And Employment Dept. And Ors ...Respondent(s)
with
Writ Petition NO. 6614 OF 2003
Shaikh Muzammil S. And Ors. ...Petitioner(s)
Versus
The State Of Maharashtra And Ors. ...Respondent(s)
with
Writ Petition NO. 4127 OF 2015
Hanamantrao G. Patil ...Petitioner
Versus
The State Of Maharashtra And Ors. ...Respondent(s)
with
Writ Petition NO. 4838 OF 2016
Ingavale Tukaram Popat and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition (St.) No. 12787 OF 2017
Khandave Mangal Anil and Ors. ...Petitioners
Versus
State of Maharashtra and Ors. ...Respondent(s)
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with
Writ Petition (St.) No. 14247 OF 2017
Zambare Pravin Suresh and Ors. ...Petitioners
Versus
State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 7071 OF 2004
Suhaschandra Hemant Deshmukh and Anr. ...Petitioners
Versus
State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 9498 OF 2015
Niraj Sudhir Patil and Anr. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No.13826 OF 2017
Sudarshan Narasappa Mitte and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 10610 OF 2014
Mohan Bahirao Jadhav ...Petitioner
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 10611 OF 2014
Dr. Pramod Shankarrao Kulkarni ...Petitioner
Versus
The State of Maharashtra and Ors. ...Respondent(s)
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with
Writ Petition No. 41 OF 2016
Pravin Chandrakant Mhetre and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 1678 OF 2015
with
CAW (St.) No.3621 OF 2018
in
Writ Petition No. 1678 OF 2015
Balasaheb Vitthal Chavan and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
CAW (St.) No.4488 OF 2018
in
Writ Petition No. 1678 of 2015
Devidas Pandurang Rupnar ...Petitioner
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 13456 of 2018
Navale Vijay Sarjerao and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
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with
Writ Petition No. 13458 of 2018
Gunjan Hari Deo and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
----------
Mr. Suresh S. Pakale i/b Mr. A. R. Belge and Mr. S. M. Katkar,
Advocate for Petitioners in above 22 writ petitions.
Dr. U. P. Warunjikar, Advocate for Respondent No. 3 in WP 9498/15.
Ms. Prachi Khandage i/be M. P. Vashi and Co. for Respondent no. 4
in WP 3173/01.
Mr. A. G. Kothati, advocate for Respondent No. 9 in WP 6614/03.
Mr. Anand Kulkarni, Advocate for Respondents No. 5 and 6 in WP
3529/19, 3531/19, for Respondents no. 3 and 4 in WP 10610/14, for
Respondents No. 4 and 5 in WP 10611/14 and 1678/15.
Mr. A. V. Anturkar- Senior Advocate i/b Mr. R. C. Barge, Advocate
for Respondents No. 6 and 7 in WP 1797/13.
Ms. Mohini Chougule h/f Mr. Suresh Kumar, Advocate for
Respondent No. 5 in WP 1797/13.
Mr. Kanchan C. Phatak h.f Mr. N. P. Deshpande, for Respondent No.
3 in WPST 12787/17 and WPST 14247/17,
Mr. R. V. Govilkar, Advocate for Respondent No. 4 in WP 4838/17,
WP 10630/18, WP 13456/18 and WP 13458/18.
Mr. P. M. Jadhav i/b Mr. V. P. Samant, Advocate for Respondents No.
4 and 5 in WP 7071/04.
Mr. Padmanath Pise i/b Mr. V. B. Rajure, Advocate for Respondents
No. 4 and 5 in WP 41/16.
Mr. Vivek Rane h/f Mr. Vijay Killedar, Advocate for Petitioner in WP
8481/15, WP 8471/15 to WP 8473/15 and other 10 WP which were
not on board.
-------
with
Writ Petition (St.) No. 24565 OF 2019
Ulhas Harilal Jadhav and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
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with
Writ Petition No. 3511 OF 2019
Sudhir Gajanan Mali ...Petitioner
Versus
The Education Officer and Ors. ...Respondent(s)
with
Writ Petition No. 502 of 2019
Bhairappa Vitthal Karle and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 500 of 2019
Jadhav Nanasaheb Narayan and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition (St. ) No. 31921 of 2018
Navale Vijay Sarjerao and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
Mr. Irvin D'Souza i/b Mr. Rajaram Deshmukh, Advocate for
Petitioners in above 5 Wps.
Mr. V. M. Mali, AGP for Respondents No. 1 to 5 in WPST 24565/19.
and Mrs. S. S. Bhende, AGP for State in WP 3511/19 and WP 500/19.
Mr. S. B. Kalel, AGP for State in WP No. 501/19 and WP 502/19.
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WITH
CAW NO. 2004 OF 2010
IN
WRIT PETITION NO. 3173 OF 2001
Dattatray Govind Joshi and Ors. ... Petitioners
Vs.
The State of Maharashtra and Ors. ... Respondents
WITH
CAW NO. 2005 OF 2010
IN
WRIT PETITION NO. 3173 OF 2001
Sanjay Madhukar Ranade and Ors. ... Petitioners
Vs.
The State of Maharashtra and Ors. ... Respondents
WITH
WRIT PETITION NO. 3529 OF 2019
Jawahar Motilal Jaketia ... Petitioner
Vs.
The State of Maharashtra and Ors. ... Respondents
WITH
CIVIL APPLICATION NO. 916 OF 2018
IN
WRIT PETITION NO. 1680 OF 2015
Shree. Prakash Dhondiba Bhaskar And Ors. ...Petitioner(s)
Versus
The State Of Maharashtra
Through The Secretary, Higher
And Technical Education And Empl. dept.and ors ...Respondent(s)
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WITH
Writ Petition(ST) NO. 5954 OF 2021
Pradip Jamnadas Patil And Ors. ...Petitioner(s)
Versus
The State Of Maharashtra
Through The Secretary Department
Of Higher And Tech. Education And Ors. ...Respondent(s)
WITH
Writ Petition NO. 3531 OF 2019
Milind Rajanikant Utagikar ...Petitioner(s)
Versus
The State Of Maharashtra Through
Its Secretary And Ors. ...Respondent(s)
with
Writ Petition NO. 11104 OF 2016
Sunanda Ashokkumar Deshmukh @
Sunanda R. Parkhi ...Petitioner
Versus
Maharshi Karve Street Shikshan
Sanstha Through Secretary and Ors. ...Respondent(s)
Mr. Mihir Desai, Senior Advocate i/b Mr. S. P. Sarnath, Advocate for
Petitioner.
Mr. S. R. Waghmare, Advocate for Respondents no. 1 and 2.
Mr. s. B. Kalel, AGP for respondents no. 4 and 5.
with
Writ Petition NO. 7419 OF 2017
Sachin Shamrao Gavade ...Petitioner
Versus
The Asst. Commissioner Social
Welfare and Ors. ...Respondent(s)
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with
Writ Petition No. 8116 OF 2011
Indira Srinivas ...Petitioner
Versus
Dr. D. Y. Patil Education Academy and Ors. ...Respondent(s)
None for petitioner.
Mrs. Sushma Bhende, AGP for Respondents no. 2 and 3.
with
Writ Petition No. 13244 OF 2017
Dr. Jaydeep Daulatrao Nikam ...Petitioner
Versus
The State of Maharashtra and Ors. ...Respondent(s)
None for Petitioner.
Mr. N. C. Walimbe, AGP for State.
with
Writ Petition No. 11701 OF 2014
Vishnu Dnyanoba Pore ...Petitioner
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 501 of 2019
Pramod Dyanoba Kokare and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondent(s)
with
Writ Petition No. 345 of 2014
Kamalini Mulik ...Petitioner
Versus
Bhagini Samaj Palghar and Ors. ...Respondent(s)
Ms. Ranjana Todankar, Advocate for Petitioner
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10 14.WP 3173-01 and Ors.odt
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CORAM : R.D. DHANUKA &
ABHAY AHUJA, JJ.
DATE : 24th SEPTEMBER 2021 P.C. :
1. Office is directed not to place WP (ST.) No. 5954 of 2021 before the bench of which Shri Abhay Ahuja, J. is member.
2. Office is directed to de-tag following writ petitions from the lead matter:-
1) WP(St.) No. 24565 of 2019 2) WP (St.) No. 3511 of 2019 3) WP (St.) No. 31921 of 2018 4) WP No. 502 of 2019 5) WP No. 501 of 2019 6) WP No. 500 of 20197) WP No. 11104 OF 2016 8) WP No. 7419 of 2017 9) WP No. 8116 of 2011 10) WP No. 13244 of 2017
3. Parties who are present in the Court are permitted to furnish a list of other connected matters which are not listed alongwith this group to the office of the Sheristedare of this Court within one week from today.
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3. Place all these matters excluding the matters which are ordered to be detagged today, on board for directions on 4 th October 2021.
4. Parties are permitted to formulate the questions of law involved in this group of petitions and to circulate the same on the next date.
(ABHAY AHUJA, J.) (R.D. DHANUKA, J.)
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