Section 2(14)(c) in The Integrated Goods and Services Tax Act, 2017

[Cites 0, Cited by 1] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(c) in The Integrated Goods and Services Tax Act, 2017

(c)where a supply is received at more than one establishment, whether the place of business or fixed establishment, the location of the establishment most directly concerned with the receipt of the supply; and

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Union of India - Subsection

Section 2(14)(c) in The Integrated Goods and Services Tax Act, 2017