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[Cites 0, Cited by 93] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(40) in The Motor Vehicles Act, 1988

(40)stage carriage means a motor vehicle constructed or adapted to carry more than six passengers excluding the driver for hire or reward at separate fares paid by or for individual passengers, either for the whole journey or for stages of the journey;