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[Cites 0, Cited by 0] [Section 10(12)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(12)(b) in The Coal Mines Regulations, 2017

(b)When any matter is referred to by circulation of paper under clause (a), any member may request that it should be considered at a meeting of the Board, and the Chairman may direct that it shall be so considered but when two or more members so request, the Chairman shall direct that the matter shall be so considered at a meeting to be held.