Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in West Bengal Municipal (Employees' Service) Rules, 2010 21. Journey beyond the limits of charges . No employee is entitled to pay or allowance for any time he may spend beyond the limits of his charge without proper authority.
