Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 49(1)] [Section 49] [Entire Act] State of Tamilnadu - Subsection Section 49(1)(ii) in The Coimbatore City Municipal Corporation Act, 1981 (ii)prohibit the doing of any act which is about to be done or its being done, in pursuance or under colour of this act if, in their opinion