Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Hardas Ahirwar vs The State Of Madhya Pradesh on 6 April, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22715 of 2022 (HARDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2023 Ms. Sonali Shrivastava- Advocate for the applicant.

Shri Amit Sharma- Govt. Advocate for the State.

As prayed by the learned counsel for the applicant, list this matter after two weeks.

(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 4/6/2023 4:50:44 PM