Madhya Pradesh High Court
Hardas Ahirwar vs The State Of Madhya Pradesh on 6 April, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22715 of 2022 (HARDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2023 Ms. Sonali Shrivastava- Advocate for the applicant.
Shri Amit Sharma- Govt. Advocate for the State.
As prayed by the learned counsel for the applicant, list this matter after two weeks.
(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 4/6/2023 4:50:44 PM