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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(2)(h) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(h)do all other things that he considers necessary for the liquidation of the co-operative and distribution of its property.