Supreme Court - Daily Orders
Sant Singh(D) Thru Lrs vs State Of Haryana on 10 January, 2014
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ITEM NO.28 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22535/2013
(From the judgement and order dated 17/12/2004 in LPA No.726/1999 of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
SANT SINGH(D) THRU LRS & ORS. Petitioner(s)
VERSUS
STATE OF HARYANA & ANR Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Ajay Choudhary,Adv.
Mr. Ankit R. Kothari, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Tag with Civil Appeal No.1363 of 2011.
[Usha Bhardwaj] [Sneh Bala Mehra] A.R-cum-P.S. Assistant Registrar