Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(vi) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

(vi)Other details of the immovable property sought to be sold such as valuation, detail of co-owners etc. Which may be available with the Bank;