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State of Andhra Pradesh - Section

Section 1 in Registration (Andhra Pradesh Amendment) Act, 1999

1. Short title, extent, and commencement.

- (l)ThisActmaybe called the Registration (Andhra Pradesh Amendment) Act, 1999.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.