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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(b) in The Dentists Act, 1948

(b)the extraction of a tooth by any person when the case is urgent and no registered dentist is available so, however, that the operation is performed without the use of any general or local anaesthetic;