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[Cites 0, Cited by 0] [Section 4] [Entire Act]

UT Ladakh - Subsection

Section 4(4) in Ladakh Autonomous Hill Development Councils Act, 1997

(4)[ The sitting members of the Legislative Council of the State, being residents of the district, shall be ex-officio members of the Council constituted for the district.] [Sub-section (4) inserted by Act XIX of 2005 w. e. f 11th November, 2005]