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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(o) in The Meghalaya Co-operative Societies Act

(o)"Registered Society" means a co-operative society registered of deemed to have been registered under this Act and includes society formed after amalgamation of such two or more societies or by division of such an existing society ;