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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(h) in Life Insurance Corporation of India (Staff) Rules, 1960

(h)"Personal pay" means an additional pay granted
(i)to save an employee from the loss of salary due to any reduction of salary otherwise than as disciplinary measure; or
(ii)in exceptional circumstances, on other personal considerations.