Section 2 in The Orissa (State) Council for Child Welfare Rules, 1996
2. Definitions.
- In these rules, unless the context signifies otherwise :-(a)"Chairman" means the Chairman of the District Council;(b)"District Council" means the District Council for the Child Welfare;(c)"Executive Council" means the Executive Council of the State Council;(d)"General Body" means the General Body of the District Council;(e)"General Council" means he General Council of the State Council;(f)"Managing Committee" means the Managing Committee of the District Council;(g)"Chairperson" means the Chairperson of the State Council;(h)"State Council" means the State Council for Child Welfare; and(i)"Year" means the financial year.(j)"Government" means the Government in the Department of Women and Child Development.
