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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Himachal Pradesh - Subsection

Section 71(2)(a) in Himachal Pradesh Co-Operative Societies Rules, 1971

(a)otherwise than out of profits certified by the auditor to have been actually realised in accordance with subsection (1) of section 56, or