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Union of India - Section

Section 52 in The Coal Mines Regulations, 2017

52. Duties of lamp room in-charge.

- The person in-charge of a safety lamp-room shall-
(a)be responsible for ensuring that all lamps in the safety lamp- room including safety lamps are properly maintained as per manufacturers specifications and in accordance with the provisions of these regulations;
(b)see that the safety lamp-room is kept in a neat and tidy condition, and that all damaged and defective gauges, glasses and other parts of safety lamp are not kept or stored in such room;
(c)see that fire extinguishers or other means of dealing with fires provided in the safety- lamp rooms are in good condition and readily available for use;
(d)see that all records required by the regulations for the issue, return and maintenance of safety lamps are properly maintained;
(e)see that every person going below ground is provided with a lamp having adequate charge to sustain at least whole of the shift;
(f)carry out such other duties relating to the maintenance, issue and return of safety lamps as may be specified by the manager or the assistant manager.