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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(b) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(b)safeguarding so far as may be practicable the interest of any business affected by the attachment and in particular, the interest of any partners in business;