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[Cites 0, Cited by 0] [Section 215(4)] [Section 215] [Entire Act]

State of Odisha - Subsection

Section 215(4)(c) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(c)If the opinion so declared is again challenged, he shall direct the "Ayes" to go into the Right Lobby and the "Noes" into the Left Lobby. In the "Ayes" or "Noes" Lobby, as the case may be, each member shall call out his Division Number and the Division Clerk, while marking of his number on the Division List shall simultaneously call out the name of the member.