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Union of India - Section
Section 7A in Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985
7A. Hill Allowance.
- The scales of Hill Allowance payable to Class I Officers shall be as follows :-| Serial No. | Places (1) | Rates (2) |
| 1 | Posted at places situated at a height of 1,500meters and over above mean sea level | [at the rate of 2.5% of Basic Pay subject tomaximum of Rs. 460/- per month ] [Notified in Gazette of India, dated 08.10.2010 (GSR No.824(E)).] |
| 2 | Posted at places situated at a height of 1,000meters and over but less than 1,500 meters above mean sea level,at Mercara and at places which are specifically declared as 'HillStations' by Central or State Governments for their employees. | [at the rate of 2% of Basic Pay subject tomaximum of Rs. 370/- per month] [Notified in Gazette of India, dated 08.10.2010 (G.S.R. No. 824(E)).] |
| 3 | Posted at places situated at a height of notless than 750 meters above mean sea level which are surrounded byand accessible only through hills with height of 1000 meters andover above mean sea level. | [at the rate of 2% of Basic Pay subject tomaximum of Rs. 370/- per month] [Notified in Gazette of India, dated 08.10.2010 (G.S.R. No.824(E)).] |