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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(7) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(7)If two or more candidates bear the same name, they shall be distinguished by the addition of their fathers name or residence or in some other manner.