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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3) in The West Bengal Co-Operative Societies Act, 1983

(3)The employees of a co-operative society having not less than [five] [Word substituted by West Bengal Act 21 of 1990.] employees may elect from amongst themselves one person on the board.