Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1)(a) in The Markets and Fairs Act, 1862 (a)a market belonging to, maintained, established or regulated by, a local authority under any law relating to local authorities and for the time being in force;