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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(3)(c) in Jharkhand Panchayat Raj Act, 2001

(c)The State Government shall, from time to time, post officers and employees of different grades as well as All India Service Officer allotted for serving under the government, in every Zila Parishad in such number as the government thinks necessary;