Delhi High Court - Orders
M/S Hi Tech Consturctions Engineers & ... vs M/S R.K Builder (A Unit Of Kuber Group) on 18 December, 2023
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 747/2018
M/S HI TECH CONSTURCTIONS ENGINEERS &
BUILDERS
..... Petitioner
Through: Mr. Praveen Kumar and Mr.
Naman Mittal, Advs.
versus
M/S R.K BUILDER (A UNIT OF KUBER GROUP)
..... Respondent
Through:
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 18.12.2023 CM No. 46204/2023 (for impleadment of LRs of deceased R-2) CM No. 46205/2023 (for condonation of delay in filing) CM No. 46206/2023 (for condonation of delay in refiling) Learned Presiding Officer is on 1st half day leave today. Renotify on 25.04.2024.
READER DECEMBER 18, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2023 at 23:59:25