Gujarat High Court
Nanji Meraman Vania (Harijan) vs State Of Gujarat & 2 on 20 October, 2005
Author: A.M. Kapadia
Bench: A.M.Kapadia
CR.MA/11190/2005 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No. 11190 of 2005
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NANJI MERAMAN VANIA (HARIJAN) - Applicant(s)
Versus
STATE OF GUJARAT & 2 - Respondent(s)
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Appearance :
MR RAJESH K SHAH for Applicant(s) : 1,
MR HM PRACHCHHAK APP for Respondent(s) : 1,
RULE UNSERVED for Respondent(s) : 2 - 3.
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CORAM : HONOURABLE MR.JUSTICE A.M.KAPADIA
Date : 20/10/2005
ORAL ORDER
Fresh notice of rule to be issued to unserved respondent Nos.2 and 3 returnable on 24.11.2005.
(A.M. Kapadia, J.) ...
(karan)