Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(5) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015 (5)On extension of the registration certificate for less than one year, pro rata annual fee or renewal fee shall be recovered on quarterly basis.
