Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 33. Grants by State Governments.— The University may receive such sums of money as grants-in- aid annually or as one-time grant from any State Government.
