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State of Uttar Pradesh - Section

Section 43 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

43. the Chief Justice, whose decision thereon shall be final.

Repeal and savings­ The High Court (conditions of Service of Staff) Rules, 1946, are herebyrepealed:Provided further that any action taken or proceedings under the repealed rules and pending atthe commencement of these rules shall be continued and disposed of, as far as may be, in