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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(vii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(vii)cost of construction and repairs of buildings necessary for the Market Yards and for the health, convenience and safety of the persons using them;