Section 3 in Rajasthan High Court Staff Service Rules, 2002
3. Strength Of Staff.
- The staff attached to the Court shall consist of the posts specified in the second column of Schedule-I appended to these Rules;The strength of the posts of each type shall be as specified in the third column of Schedule-I appended to these Rules :Provided that Chief Justice may from time to time leave unfilled or held in abeyance or abolish or allow to lapse any vacant post, permanent or temporary without thereby entitling a person to any claim, or may after obtaining the sanction of the Governor of State create any post, permanent or temporary as may be found necessary.
