Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(ii) in The Honey Grading and Marking Rules, 2008 (ii)the authorized packer shall ensure the compliance of the following requirements of hygiene and sanitary conditions in grading and marking of the Honey, namely.-
