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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(10) in Clausewise List of Rates of Sales Tax in Punjab

(10)[Dry fruit subject to the conditions that no change in the form or identity of the goods takes place, the rate of tax shall be three and half paise in a rupee] [Inserted by SO.15/PA.46/48/S.5/Amd/86 dated 10.4.1986.]