Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 275] [Entire Act] Union of India - Subsection Section 275(b) in Government of India Act, 1935 (b)by the Governor of a Province in the case of services and posts in connection with the affairs 'of the Province;
