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[Cites 0, Cited by 0] [Section 6AAG] [Entire Act]

Union of India - Subsection

Section 6AAG(2) in Income Tax Rules, 1962

(2)The audit report referred to in sub-rule (1) shall include the comments of the auditor on the true and fair view of the books of account maintained for skill development project, the genuineness of the activities of the skill development project and fulfilment of the conditions specified in the relevant provisions of the Act or the rules or the conditions mentioned in the notification issued under sub-rule (10) or sub-rule (11) of rule 6AAF.