Section 37(5) in The Sikh Gurdwaras Board Election Rules, 1959
(5)No person in the Polling Station shall note down the serial number of the ballot paper or papers issued to particular electors.] [Sub-rule (2) substituted and sub-rule (3) to (5) added by Central Government Notification No. G.S.R.278(E) dated 4.4.2002.]
