Supreme Court - Daily Orders
Gauridutt vs State Of U.P. on 13 December, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat
ITEM NO.7 Court 2 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).20268/2021
(Arising out of impugned final judgment and order dated 21-09-2021
in WC No. 21014/2021 passed by the High Court Of Judicature At
Allahabad)
GAURIDUTT Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.160992/2021-EXEMPTION FROM FILING
O.T. and IA No.160993/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 13-12-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) MR. Sanjai Kumar Pathak, AOR
Ms. Shashi Pathak, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that he has instructions to withdraw the present petition.
The Special Leave Petition is dismissed as withdrawn.
(INDU MARWAH) (VIRENDER SINGH)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.12.18
12:33:21 IST
Reason: