Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttarakhand - Subsection Section 49(1) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (1)The articles of association of each co-operative shall provide for the constitution of an Arbitral Tribunal as defined in section 2 (1).
