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Bengal Presidency - Section

Section 164 in Police Regulations, Bengal , 1943

164. Fatigues. [§ 12, Act V, 1861].

- All officers of the subordinate ranks are liable to be form any of the ordinary fatigue duties performed by corresponding ranks of the Indian Army. These include repairs to rifle and revolver ranges and butts, loading, unloading and handling Crown property, pitching and striking tents, care and maintenance of parade and other police grounds, construction and destruction of field works, the maintenance of fire fighting apparatus, demolitions to prevent the spread of fire and the saving of property from damage by fire or flood.