Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act] Union of India - Subsection Section 74(12)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (iii)if the person(s) responsible are from the staff of the Child Care Institution, appropriate action will be initiated against them; and