Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(k) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (k)"non-teaching staff" means such staff of a registered school, as is appointed to perform any duty or function other than that of teaching;
