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Rajasthan High Court - Jaipur

Madan Parnami vs R.S.E.B on 7 August, 2009

    

 
 
 

 S.B. CIVIL WRIT PETITION NO. 5442/1996

MADAN PARNAMI Vs. RSEB, JAIPUR


Date: 07.08.2009

HON'BLE MR. JUSTICE K.S. CHAUDHARI

Mr. Ashwani Jaiman for
Mr. Ashok Gaur, Advocate for the petitioner.
Mr. Vikram Singh for
Mr. S.S. Hora, Advocate for the respondents.

**** Learned counsel for the petitioner has submitted the the respondent Rajasthan State Electricity Board has been converted into 5 companies and he wants to move appropriate application to substitute necessary party. List after two weeks, as prayed, along with connected matter.

(K.S. CHAUDHARI),J.

/KKC/