Rajasthan High Court - Jaipur
Madan Parnami vs R.S.E.B on 7 August, 2009
S.B. CIVIL WRIT PETITION NO. 5442/1996 MADAN PARNAMI Vs. RSEB, JAIPUR Date: 07.08.2009 HON'BLE MR. JUSTICE K.S. CHAUDHARI Mr. Ashwani Jaiman for Mr. Ashok Gaur, Advocate for the petitioner. Mr. Vikram Singh for Mr. S.S. Hora, Advocate for the respondents.
**** Learned counsel for the petitioner has submitted the the respondent Rajasthan State Electricity Board has been converted into 5 companies and he wants to move appropriate application to substitute necessary party. List after two weeks, as prayed, along with connected matter.
(K.S. CHAUDHARI),J.
/KKC/